Sajinder Singh vs Harpreet Singh
2024 Latest Caselaw 10772 P&H

Punjab-Haryana High Court

Sajinder Singh vs Harpreet Singh on 3 July, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         129                                              CR-1291-2024 (O&M)
                                                                          Date of Decision : 03.07.2024

                         SAJINDER SINGH                                                     .... Petitioner

                                                             VERSUS

                         HARPREET SINGH                                                   .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Lovepreet Singh, Advocate for
                                        Mr. J.S. Jaidka, Advocate for the petitioner.

                         ALKA SARIN, J. (ORAL)

1. Learned counsel appearing on behalf of the petitioner states that

the present petition has since been rendered infructuous.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                         03.07.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                                    NOTE:     Whether speaking/non-speaking: Speaking
                                              Whether reportable: Yes/No

integrity of this judgment/order.