Sadhu Ram vs Monika Goyal And Others
2024 Latest Caselaw 10675 P&H

Punjab-Haryana High Court

Sadhu Ram vs Monika Goyal And Others on 2 July, 2024

                                        Neutral Citation No:=2024:PHHC:081572




123-6

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                   Civil Revision No. 4573 of 2019 (O&M)
                                   Date of decision: 02.07.2024


Sadhu Ram
                                                                     ...Petitioner
                                        Versus

Smt. Monika Goyal and others

                                                                  ...Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Lupil Gupta, Advocate and
                 Ms. Bhumika Sachan, Advocate
                 for the petitioner-plaintiff.

                 Mr. Amit Jain, Senior Advocate, assisted by
                 Mr. Aryaman Thakur, Advocate
                 for the contesting respondents
                                    respondents-defendants.

                     ****
HARKESH MANUJA,
        MANUJA J. (ORAL)

Petition is disposed posed off as infructuous infructuous.

For detailed orders, see judgment of even date passed in

CR No. 4526 of 2019, titled "Sadhu Ram Versus Satpal and others".

July 02,, 2024
          202                                        ( HARKESH MANUJA )
'dk kamra'                                                 JUDGE


        Whether Speaking / Reasoned :         Yes         No


        Whether Reportable :                  Yes         No




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