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Raj Kumar vs State Of Haryana And Others
2024 Latest Caselaw 827 P&H

Citation : 2024 Latest Caselaw 827 P&H
Judgement Date : 15 January, 2024

Punjab-Haryana High Court

Raj Kumar vs State Of Haryana And Others on 15 January, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                          Neutral Citation No:=2024:PHHC:004975




                                         Neutral Citation No. 2024:PHHC: 004975




IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                 CWP No.6331 of 2022
                                                 Date of decision : 15.01.2024
267

Raj Kumar
                                                                            ....Petitioner
                                        Versus
State of Haryana and Ors
                                                                        ....Respondents

CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
                 ***

Present :-   None for the petitioner.
             Mr. Tapan Yadav, DAG Haryana.

            ***
HARSIMRAN SINGH SETHI, J. (ORAL)

In the present petition, the grievance of the petitioner is for the grant

of benefit of regularization of his services.

Learned counsel for the respondents submits that as per the reply

filed, the petitioner is working in the cadre which is diminishing and therefore,

no regularization can be ordered which stand taken by the respondents is covered

by the decision of Co-ordinate Bench of this Court dated 30.11.2012 passed in

'CWP No.2393 of 2012 titled as Lal Chand and Ors Vs. State of Haryana and

Ors.', which judgment has been followed subsequently.

Today, no one appeared on behalf of the petitioner. It can be safely

presumed that the petitioner is not interested in pursuing the present petition any

longer.

Dismissed for non-prosecution.




15.01.2024                               (HARSIMRAN SINGH SETHI)
jyoti3                                          JUDGE
             Whether speaking/reasoned: Yes
             Whether Reportable : No

Neutral Citation No:=2024:PHHC:004975

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