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(O&M) Harbans Kaur vs Mohinder Singh
2024 Latest Caselaw 823 P&H

Citation : 2024 Latest Caselaw 823 P&H
Judgement Date : 15 January, 2024

Punjab-Haryana High Court

(O&M) Harbans Kaur vs Mohinder Singh on 15 January, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                                        Neutral Citation No:=2024:PHHC:004676




                                                               2024:PHHC:004676

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                          CHANDIGARH
(211)
                                                                     RSA-365-1995
                                                      Date of decision:- 15.01.2024

Harbans Kaur                                                     ... Appellant
                                        Versus
Mohinder Singh                                                   ... Respondent

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL


Present:- None for the appellant-plaintiff.
                    ****
SUVIR SEHGAL, J. (ORAL)

1. Plaintiff-appellant filed a civil suit for rendition of accounts and

cancellation of partnership. By judgment and decree dated 16.09.1988, Trial

Court found that the plaintiff is entitled to recover Rs.3002.50/- from the

respondent. Both the parties filed separate appeals before the First Appellate

Court. Learned Additional District Judge, Patiala accepted the appeal filed by

the defendant-respondent and dismissed the appeal, preferred by plaintiff-

appellant, who is before this Court in the instant second appeal.

2. Record shows that the appellant has expired. Despite repeated

opportunities sought by the counsel for the appellant, legal representatives have

not been brought on record. It appears that they are not interested in pursuing the

appeal.

3. Dismissed for non-prosecution.

4. However, liberty is granted to the LRs to file an application for

revival, in case, anything still survives.



15.01.2024                                            (SUVIR SEHGAL)
Kamal                                                     JUDGE
          Whether Speaking/Reasoned                     Yes/No
          Whether Reportable                            Yes/No
                                                        Neutral Citation No:=2024:PHHC:004676

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