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Ashok Kumar vs Sub Divisional Magistrate Cum ...
2024 Latest Caselaw 822 P&H

Citation : 2024 Latest Caselaw 822 P&H
Judgement Date : 15 January, 2024

Punjab-Haryana High Court

Ashok Kumar vs Sub Divisional Magistrate Cum ... on 15 January, 2024

Author: Vikas Bahl

Bench: Vikas Bahl

                                                          Neutral Citation No:=2024:PHHC:004366




                                                             2024:PHHC:004366

            IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH
(102)
                                  CWP-792-2024
                                  Date of decision: - 15.01.2024
Ashok Kumar
                                                                   ....Petitioner
                                       Versus

Sub Divisional Magistrate-cum-Maintenance Tribunal, Abohar and
others
                                                .....Respondents


CORAM : HON'BLE MR. JUSTICE VIKAS BAHL


Present:-     Mr. Abhishek Malhotra, Advocate,
              for the petitioner.

                           ****

VIKAS BAHL, J. (ORAL)

1. This writ petition has been filed under Article 226/227 of the Constitution of India for the issuance of a writ in the nature of certiorari for setting aside the impugned order dated 20.09.2023 (Annexure P-1), whereby respondent No.1 has allowed the application filed by respondents No.2 and 3 under Section 23 of The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

2. Learned counsel for the petitioner in view of judgment passed by the Hon'ble Division Bench of this Court in 'Paramjit Kumar Saroya Vs. Union of India and another', reported as 2016(3) RCR (Civil) 146 seeks to withdraw the present Civil Writ Petition with liberty to the petitioner to file an appeal.

3. In view of the above, the present writ petition is dismissed as withdrawn, with the aforesaid liberty.


                                                           ( VIKAS BAHL )
January 15, 2024                                               JUDGE
naresh.k

              Whether reasoned/speaking?         Yes/No
              Whether reportable?                Yes/No



Neutral Citation No:=2024:PHHC:004366

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