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Jitender Mor vs State Of Haryana And Others
2024 Latest Caselaw 440 P&H

Citation : 2024 Latest Caselaw 440 P&H
Judgement Date : 9 January, 2024

Punjab-Haryana High Court

Jitender Mor vs State Of Haryana And Others on 9 January, 2024

CWP-18948-2023 along with connected petitions 1

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
Sr. No.240 Date of Decision: 09.01.2024
1) CWP-18948-2023 2024:PHHC:002143
Pawan Kumar .... Petitioner
Versus
State of Haryana and others ... Respondents
2) CWP-19123-2023 2024:PHHC:002144
Satpal .... Petitioner
Versus
State of Haryana and others ... Respondents
3) CWP-19188-2023 2024: PHHC:002146
Sombir Singh and others .... Petitioners
Versus
State of Haryana and others ... Respondents
4) CWP-19249-2023 2024:PHHC:002147
Rakhee Chauhan and others .... Petitioners
Versus
State of Haryana and others ... Respondents
5) CWP-16566-2023 2024: PHHC:002148
Jitender Mor .... Petitioner
Versus
State of Haryana and others ... Respondents

MANINDER

2024.01.12 14:04

I attest to the accuracy and
authenticity of this
order/judgment.


CWP-18948-2023 along with connected petitions 2

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Mr. Sajjan Singh, Advocate for the petitioner(s) in
CWP-19123-2023, CWP-19188-2023 and CWP-19249-2023.

Ms. Sharmila Sharma, Advocate for the petitioner(s) in
CWP-18948-2023 and CWP-16566-2023.

Ms. Shruti Jain Goyal, Sr. DAG, Haryana.
3 2k 3

TRIBHUVAN DAHIYA, J. (ORAL)

Since the impugned Online Transfer Policy, dated 21.06.2023, has been amended and replaced by policy, dated 20.09.2023, all the petitions have been rendered infructuous, and are disposed of as such.

A photocopy of this order be placed on connected files.

(TRIBHUVAN DAHTYA) JUDGE 09.01.2024 Maninder Whether speaking/reasoned__:: Yes/No

Whether reportable : Yes/No

 
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