Citation : 2024 Latest Caselaw 1808 P&H
Judgement Date : 25 January, 2024
2024:PHHC:0108756
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-6124-2022 (O&M)
Date of Decision: January 25, 2024
Jarnail Singh and others
...Petitioners
Versus
Harjinder Singh and another
...Respondents
CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI
Present: Mr.Kamal Sharma, Advocate
for the petitioners.
Mr.K.P.S.Virk and Mr.Parvesh Malik, Advocates
for the respondents.
****
ARCHANA PURI, J.
For detailed reasons recorded in judgment of even date, passed
in CR-2412-2022 titled as Harjinder Singh and another vs. Jarnail Singh and
others, which shall form part of this order, the present revision petition
stands allowed.
January 25, 2024 (ARCHANA PURI)
Vgulati JUDGE
Whether speaking/reasoned Yes
Whether reportable Yes/No
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!