The Nagar Panchayat, Maloudh vs Gurjit And Others
2024 Latest Caselaw 1807 P&H

Punjab-Haryana High Court

The Nagar Panchayat, Maloudh vs Gurjit And Others on 25 January, 2024

Author: Ritu Bahri

Bench: Ritu Bahri

              LPA-243-2024                                                   2024:PHHC:010574-DB
                                                                                       1

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH
              114/2
                                                                                   LPA-243-2024 (O&M)
                                                                                   Decided on 25.01.2024


              The Nagar Panchayat, Maloudh                                                ... Appellant


                                                            Versus

              Gurtjit Singh and others                                                    ... Respondents

              CORAM: HON'BLE MS. JUSTICE RITU BAHRI, ACTING CHIEF JUSTICE
                       HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                             ***
              Present:  Mr.Paramjeet Singh, Advocate for the appellant
                                               ***
              AMAN CHAUDHARY, J.

1. For detailed order, see LPA-242-2024 titled as The Nagar Panchayat,

Maloudh vs. Pala and others, decided on even date, which shall be read as part of

it.

2. Pending applications, if any, shall be rendered as disposed of.

                 (RITU BAHRI)                                           (AMAN CHAUDHARY)
              ACTING CHIEF JUSTICE                                            JUDGE
              25.01.2024
              Hemant/gsv

Whether speaking / reasoned: YES / NO Whether Reportable: YES / NO

authenticity of this order/judgment