Citation : 2024 Latest Caselaw 1536 P&H
Judgement Date : 23 January, 2024
Neutral Citation No:=2024:PHHC:010102
2024:PHHC:010102
233(4) IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-A-976-2022(O&M)
Date of Decision: 23.01.2024
M/S RAM JI STEELS
...Applicant-Appellant
Versus
SIMARPAL SINGH AND ANOTHER
......Respondents
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Dr. Pankaj Nanhera, and
Mr. Pradeep Duhan, Advocates
for the applicant-appellant.
****
HARPREET SINGH BRAR, J. (ORAL)
For detailed order see judgment dated 23.01.2024 passed in
CRM-A-900-2022 titled as M/s. Ram Ji Steels Vs. Simarpal Singh and
Another.
(HARPREET SINGH BRAR) JUDGE
23.01.2024 Ajay Goswami
Whether speaking/reasoned Yes/No Whether Reportable Yes/No
Neutral Citation No:=2024:PHHC:010102
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