Raghubir Singh vs State Of Punjab And Others
2024 Latest Caselaw 1527 P&H

Punjab-Haryana High Court

Raghubir Singh vs State Of Punjab And Others on 23 January, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                            Neutral Citation No:=2024:PHHC:008554




                                                              {2024:PHHC:008554}

204
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                               RA-CW-20-2022 (O&M) in
                                               CWP-15172-2008
                                               Date of Decision:23.01.2024

RAGHUBIR SINGH                                                   ........Petitioner
                                                    V/s.
STATE OF PUNJAB AND OTHERS                                       ........Respondents

CORAM:       HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:     Mr. Raman Sharma, Advocate, for the applicant/petitioners.

             Ms. Shivani Sharma, DAG, Punjab.

             Mr. M.K. Dogra, Advocate for the GNDU.

         ****
SANJEEV PRAKASH SHARMA, J. (Oral)

1. This Review Petition is filed for review of the order dated

17.12.2021 passed in CWP-15172-2008.

2. The petitioner submits that the judgment in the review does not

take into consideration the judgment passed by the coordinate Bench and

submits that the petitioner was not given an opportunity to exercise his option

as the letter was not given to him.

3. I find that the case set up by the petitioner is not as stated by

learned counsel for the petitioner in the Review Petition. On the said count,

review of the order would not be maintainable as apparently there is no error

on the face of the record. Each judgment has to be examined on facts of the

said case.

4. In view thereof, no case of review of the order dated is made out

and the Review Petition is dismissed accordingly.

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Neutral Citation No:=2024:PHHC:008554

{2024:PHHC:008554} RA-CW-20-2022 (O&M) in CWP-15172-2008

5. All pending applications in this Review Petition stand disposed

of accordingly.

January 23, 2024                                 [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                   JUDGE
          Whether speaking / reasoned            :         Yes     /   No
          Whether Reportable                     :         Yes     /   No

Neutral Citation No:=2024:PHHC:008554

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