Citation : 2024 Latest Caselaw 1391 P&H
Judgement Date : 20 January, 2024
Neutral Citation No:=2024:PHHC:010046
Neutral Citation No. 2024:PHHC:010046
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
241-44 CWP-21453-2022
Date of Decision: 20.01.2024
MOWGLIAID ANIMAL WELFARE SOCIETY
... Petitioners
Versus
STATE OF HARYANA AND OTHERS
.... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
*****
Present: Mr. Anurag Chopra, Advocate with
Ms. Himani Jamwal, Advocate
for the petitioner.
Mr. Pankaj Mulwani, DAG, Haryana.
Mr. Arun Gosain, Advocate
for respondent-AWBI in all cases.
*****
VINOD S. BHARDWAJ. J. (ORAL)
For orders see judgment of even date passed by this Court in
CWP-5068-2022 titled "MowgliAid Animal Welfare Society versus State
of Haryana and others".
(VINOD S. BHARDWAJ) JUDGE JANUARY 20, 2024 vishal sharma
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No
Neutral Citation No:=2024:PHHC:010046
1 of 1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!