Joginder vs State Of Haryana And Others
2024 Latest Caselaw 1357 P&H

Citation : 2024 Latest Caselaw 1357 P&H
Judgement Date : 20 January, 2024

Punjab-Haryana High Court

Joginder vs State Of Haryana And Others on 20 January, 2024

                                                            Neutral Citation No:=2024:PHHC:007686



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                                                                   2024:PHHC:007686

               IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH
116
                                         CWP-1255-2024 (O&M)
                                         Date of decision: 20.01.2024

Joginder                                                              ...Petitioner
                                       VERSUS

State of Haryana and others                                         ...Respondents


CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present :-      Mr. B.S.Beniwal, Advocate for the petitioner.

                Mr. Pankaj Mulwani, DAG, Haryana
                for the respondents-State.

                Mr. Vivek Saini, Advocate for respondent No.4-M.C.Tohana.
                              *****

VINOD S. BHARDWAJ, J. (Oral)

Present petition has been filed for directing the respondents to

pay compensation to the petitioner on account of death of his father-

deceased Kripa Ram on 18.08.2021, which occurred due to injuries

sustained by the deceased from stray animal.

Learned counsel for the petitioner submits that the present case

is fully covered by the judgment dated 18.08.2023 passed in CWP-22904 of

2016 titled as 'Rajwinder Kaur and anr. Versus State of Haryana and

anr.'.

Disposed of in terms of aforesaid order/judgment dated

18.08.2023 passed in case of Rajwinder Kaur (supra).




                                                 (VINOD S. BHARDWAJ)
20.01.2024                                               JUDGE
Mangal Singh
         Whether speaking/reasoned :     Yes/No
         Whether reportable        :     Yes/No

Neutral Citation No:=2024:PHHC:007686

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