Citation : 2024 Latest Caselaw 1336 P&H
Judgement Date : 20 January, 2024
2024: PHHC:008197 228-3 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP-7579-2015 (O&M) DECIDED ON: 20.01.2024 M/SFXHYUNDAI an PETITIONER VERSUS P.O.L.C.ANDANOTHER las RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Rajesh Lamba, Advocate for the petitioner.
Mr. Anil Shukla, Advocate for respondent No.2.
SANJAY VASHISTH, J (QRAL)
For detailed order, see order of even date passed in CWP-
7571-2015 (O&M) titled as "M/s FX Hyundai vs. PO.L.C. and
another".
(SANJAY VASHISTH) 20.01.2024 JUDGE Lavisha
Whether speaking/reasoned _ Yes/No Whether reportable Yes/No
authenticity of this order/judgment
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