Jasbir Singh vs State Of Punjab And Others
2024 Latest Caselaw 14333 P&H

Punjab-Haryana High Court

Jasbir Singh vs State Of Punjab And Others on 9 August, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                     Neutral Citation No:=2024:PHHC:102588-DB




        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH.

                                                     CWP-574-2023
                                                     Reserved on: 01.08.2024
                                                     Pronounced on: 09.08.2024

JASBIR SINGH                                                            ....Petitioner

                                            Versus

STATE OF PUNJAB AND ORS.                                             ....Respondents


CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Ashok Sharma Nabhewala, Advocate
           for the petitioner.

                Mr. Maninder Singh, Sr. DAG, Punjab.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

16052-2020 titled as THE PUNJAB STATE AGRICULTURAL

COOPERATIVE SOCIETIES EMPLOYEES UNION PUNJAB

Versus STATE OF PUNJAB AND ANR.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) 09.08.2024 JUDGE kavneet singh

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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