State Of Punjab And Anr vs Roop Singh & Ors
2024 Latest Caselaw 13832 P&H

Punjab-Haryana High Court

State Of Punjab And Anr vs Roop Singh & Ors on 6 August, 2024

                      201 CWP No. 04697 of 2014


                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                  CWP No. 04697 of 2014
                                             Judgement Reserved on: 30.05.2024
                                          Judgement Pronounced on: August 6, 2024
                               (arising out of the order dated 06.11.2013, passed by the Industrial Tribunal, Bathinda,
                                  in Application No. 242 of 2009, u/s 33-C(2) of the Industrial Disputes Act, 1947)


                      State of Punjab & others
                                                                                                           ...Petitioner(s)
                                                    Versus
                      Roop Singh s/o Dyal Singh & another
                                                                                                        ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:          Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                        Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                        Ms. Alisha Sharda, Advocate.
                                        Mr. Amit Chaudhary, DAG, Punjab, for the petitioners.
                                        Mr. R.K. Arora & Mr. Jugam Arora, Advocates, for
                                        respondent No. 1.
                                                               -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No