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Executive Engineer Provincial ... vs Sukhdev Singh And Anr
2024 Latest Caselaw 13818 P&H

Citation : 2024 Latest Caselaw 13818 P&H
Judgement Date : 6 August, 2024

Punjab-Haryana High Court

Executive Engineer Provincial ... vs Sukhdev Singh And Anr on 6 August, 2024

                      135 CWP No. 06413 of 2015


                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                 CWP No. 06413 of 2015
                                            Judgement Reserved on: 30.05.2024
                                         Judgement Pronounced on: August 6, 2024
                               (arising out of the order dated 01.10.2014, passed by the Industrial Tribunal, Patiala,
                                 in Application No. 913 of 2008, u/s 33-C(2) of the Industrial Disputes Act, 1947)


                      Executive Engineer, Provincial Division No. 1, PWD (B&R), Patiala
                      & others
                                                                             ...Petitioner(s)
                                                     Versus
                      Sukhdev Singh s/o Bhag Singh & another
                                                                          ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:         Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                       Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                       Ms. Alisha Sharda, Advocate.
                                       Mr. Amit Chaudhary, DAG, Punjab, for the petitioners.
                                       None for respondent No. 1.
                                                              -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No

 
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