Karnail Singh vs State Of Haryana And Ors
2024 Latest Caselaw 13631 P&H

Punjab-Haryana High Court

Karnail Singh vs State Of Haryana And Ors on 5 August, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:101756-DB




           In the High Court of Punjab and Haryana at Chandigarh


                                                   CRR-1179-2002 (O&M)
                                                   Reserved on: 25.7.2024
                                                   Date of Decision: 05.8.2024

Karnail Singh                                                       ......Petitioner


                                          Versus


State of Haryana and others                                       .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:       Mr. Pragbir S. Dhindsa, Advocate
               for the petitioner.

               Mr. Akashdeep Singh, Legal Aid Counsel
               for respondent No. 6.

               Respondent No. 3 namely Charanjit Kaur @ Jeet Kaur
               had already expired.

                          ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CRA-D-655-DBA 2002 titled 'State of Haryana versus Ram Singh and

others'.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE August 5th, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

1 of 1