State Of Haryana And Others vs Jagdish Duhan And Others
2024 Latest Caselaw 9327 P&H

Punjab-Haryana High Court

State Of Haryana And Others vs Jagdish Duhan And Others on 30 April, 2024

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                  Neutral Citation No:=2024:PHHC:059446-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

124                                                        2024:PHHC:059446-DB

                                                    LPA No.1065 of 2024 (O & M)
                                                      Date of Decision: 30.04.2024

State of Haryana and others                                        .....Appellant(s)

                                       Versus

Dr. Jagdish Duhan and others                                      ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE LAPITA BANERJI

Present: Mr. Deepak Balyan, Addl. A.G., Haryana.

Mr. Anurag Goyal, Advocate, for the caveator-respondents

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-733-2024, State

of Haryana and others vs. Kalyan Singh and others.

                                                         (G.S. SANDHAWALIA)
                                                        ACTING CHIEF JUSTICE



30.04.2024                                                  (LAPITA BANERJI)
shivani                                                          JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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