Sukhwinder Kaur vs Financial Commissioner Appeal Punjab ...
2024 Latest Caselaw 9321 P&H

Punjab-Haryana High Court

Sukhwinder Kaur vs Financial Commissioner Appeal Punjab ... on 30 April, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                  Neutral Citation No:=2024:PHHC:059054-DB




                                                                  2024:PHHC:059054-DB

            IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

( Sr. No. 123 )                                      LPA No. 584 of 2024 (O&M)
                                                     Date of decision: 30.04.2024

Sukhwinder Kaur
                                                                       ..... Appellant
                  Versus

Financial Commissioner and others
                                                                    ..... Respondents



CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
                  HON'BLE MR. JUSTICE DEEPAK MANCHANDA


Present :         Mr. Sandeep Kumar, Advocate for the appellant.

                         ***

DEEPAK SIBAL, J. (Oral)

(1) Learned counsel for the appellant seeks to withdraw the present

appeal with liberty to the appellant to raise all the issues taken in the present

appeal before the Collector, Hoshiarpur at the time when the Collector

decides the matter afresh in terms of the impugned judgment.

(2) Dismissed as withdrawn with liberty as prayed for.

(3) All pending miscellaneous application(s), if any, also stand

disposed of.

                                                         (DEEPAK SIBAL)
                                                             JUDGE



30.04.2024                                         ( DEEPAK MANCHANDA )
sunil yadav                                               JUDGE

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

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