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Amarjit Singh vs Presiding Officer Industrial Tribunal ...
2024 Latest Caselaw 9310 P&H

Citation : 2024 Latest Caselaw 9310 P&H
Judgement Date : 30 April, 2024

Punjab-Haryana High Court

Amarjit Singh vs Presiding Officer Industrial Tribunal ... on 30 April, 2024

                                      Neutral Citation No:=2024:PHHC:058443




                                              Neutral Citation No.: 2024:PHHC:058443
CWP-1618 of 2019(O&M)                                                           -1-


            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                 CWP-1618 of 2019
                              Decided on: April 30, 2024
   (arising out of the award passed by the Labour Court, Ambala, in Reference No. 213 of 2008)


Amarjit Singh
                                                                              ...Petitioner(s)
                                 Versus
Presiding Officer,Industrial Tribunal, Patiala and others
                                                         ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
Presence: Mr. Ranjivan Singh, Advocate
          Ms. Kanika Toor, Advocate and
          Mr. Risham Raag Singh, Advocate,
          for the petitioner.

               Mr. Brijesh, Asst. A.G., Punjab.
                                                 -.-

SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if any,

stands disposed of, in terms of detailed observations made in the common

judgment of even date, passed separately in CWP-23524-2017 (O&M),

titled as "Deputy Commissioner(Collector), Ropar (Punjab) and others

v. Labh Singh and another", and 13 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE April 30, 2024 Rashmi Whether speaking/reasoned? Yes/No Whether reportable? Yes/No

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