Gurpreet Kaur & Ors vs Satish Kumar & Ors
2024 Latest Caselaw 9301 P&H

Punjab-Haryana High Court

Gurpreet Kaur & Ors vs Satish Kumar & Ors on 30 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:059174

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         256                                           FAO-3137-2016 (O&M)
                                                                       Date of Decision : 30.04.2024

                         GURPREET KAUR & ORS                                              .... Appellants

                                                            VERSUS

                         SATISH KUMAR & ORS                                           .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Vivek Suri, Advocate
                                        Mr. Dushyant Godara, Advocate and
                                        Mr. Darpan Bansal, Advocate for the appellants.

                                        Mr. Harjinder Singh, Advocate
                                        for respondent No.3-Insurance Company.

                         ALKA SARIN, J. (ORAL)

For orders, see judgment of even date passed in FAO-3860-

2016 titled as National Insurance Company Ltd. V/s Gurpreet Kaur &

Ors.

                         30.04.2024                                          (ALKA SARIN)
                         Aman Jain                                              JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking

Whether reportable: YES/NO

integrity of this judgment/order.