Ashok Kumar vs Tara Chand & Ors
2024 Latest Caselaw 9300 P&H

Punjab-Haryana High Court

Ashok Kumar vs Tara Chand & Ors on 30 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:059389
                            240
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          FAO-1612-2004 (O&M)
                                                                          Date of decision : 30.04.2024

                            Ashok Kumar                                                    ... Appellant(s)
                                                                 Versus
                            Tara Chand & Ors.                                           ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      None for the appellant.
                                           Mr. Suman Jain, Advocate for respondent No.3.



                            ALKA SARIN, J. (ORAL)

1. None has put in appearance on behalf of the appellant despite

the counsel being informed by the Registry. It appears that the appellant is

not interested in pursuing the present appeal. In view thereof, this Court is

left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            30.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.