Tuesday, 02, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sh.Manohar Lal vs Sh.Susheel Kumar Jain And Othe
2024 Latest Caselaw 9083 P&H

Citation : 2024 Latest Caselaw 9083 P&H
Judgement Date : 29 April, 2024

Punjab-Haryana High Court

Sh.Manohar Lal vs Sh.Susheel Kumar Jain And Othe on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:058517

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        221                                          RSA No.2968 of 1997
                                                                     Date of Decision : 29.04.2024

                        Sh.Manohar Lal (deceased) through LR                             ....Appellant

                                                          VERSUS

                        Sh.Susheel Kumar Jain and Others                              ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None for the appellant.

                                     Mr. V.K. Mahajan, Advocate for respondent Nos.1 and 3.

                                     None for respondent No.2.


                        ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 1997. Vide order dated 18.12.2023 notices were issued to the parties. As per office report, the legal representative of the sole appellant stands served, however, none has put in appearance on behalf of the appellant. Respondent Nos.1 and 3 are stated to have died. Respondent Nos.2 stands duly served however none has put in appearance on her behalf.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.




                        29.04.2024                                             ( ALKA SARIN )
                        jk                                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter