State Farms Corporation Of India ... vs Shri Sham Dass
2024 Latest Caselaw 9079 P&H

Punjab-Haryana High Court

State Farms Corporation Of India ... vs Shri Sham Dass on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:058507

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        202-1                                         RSA No. 2584 of 1995
                                                                      Date of Decision : 29.04.2024

                        State Farms Corporation of India Ltd., Ludhiana                 ....Appellant

                                                             VERSUS

                        Shri Sham Dass                                                ....Respondent

                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None for the appellant.

                                     Mr. G.S. Punia, Senior Advocate with
                                     Ms. Harveen Kaur, Advocate for the respondent.


                        ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 1995. Vide order dated 06.11.2023 fresh notice was issued to the appellant-Corporation. As per office report, the notice has been received back unserved with the report that Tara Singh Brar, through whom the present appeal was filed, was Director of the appellant-Corporation in the year 2001 and his address is not known and that the appellant-Corporation has since been closed. This is the only address of the appellant-Corporation available in the memo of parties as well as in the judgments of the Courts.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 29.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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