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The Unjab Poultry Corporation Ltd vs M/S Rama Krishna Rice Mills
2024 Latest Caselaw 7686 P&H

Citation : 2024 Latest Caselaw 7686 P&H
Judgement Date : 10 April, 2024

Punjab-Haryana High Court

The Unjab Poultry Corporation Ltd vs M/S Rama Krishna Rice Mills on 10 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                              2024:PHHC:049399

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH
                     212
                                                                         RSA-1957-1995 (O&M)
                                                                     Date of decision : 10.04.2024

                     The Punjab Poultry Corporation Ltd.                           ... Appellant(s)

                                                        Versus

                     M/s Rama Krishna Rice and General Mills                     ...Respondent(s)

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :     None for the appellant.
                                   Mr. Shiv Kumar, Advocate for the respondent.

                     ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1995. Vide order dated 16.12.2023 notices were issued to the parties. As per the office report service could not be effected due to incomplete address. This is the only address which was given in the memo of parties and in the judgments and decrees passed by the Trial Court and the First Appellate Court. Mr. Shiv Kumar, Advocate has put in appearance on behalf of the respondent and has filed his memo of appearance, which is taken on record. No one has put in appearance on behalf of the appellant.

2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.



                     10.04.2024                                             (ALKA SARIN)
                     Ankur                                                     JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

 
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