Raman Kumar Kakkar And Anr vs M/S Jullunder Mills Store
2024 Latest Caselaw 7604 P&H

Punjab-Haryana High Court

Raman Kumar Kakkar And Anr vs M/S Jullunder Mills Store on 9 April, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                  2024:PHHC: 048390

                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             275                                                     CRM-M-7466-2020
                                                                     Date of decision: 09.04.2024


             RAMAN KAKKAR AND ANR                                          .... PETITIONER(S)

                                                               VERSUS

             M/S JULLUNDER MILLS STORE                                     ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. J.S. Kang, Advocate for
                                      Mr. Sushant Kareer, Advocate
                                      for the petitioner(s).
                                      ****

             JASJIT SINGH BEDI, J. (Oral)

The learned counsel for the petitioner(s) seeks permission to

withdraw the present petition.

The present petition is ordered to be dismissed as withdrawn.

(JASJIT SINGH BEDI) JUDGE 09.04.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD