Phool Singh vs Balwant Singh And Ors
2024 Latest Caselaw 7599 P&H

Punjab-Haryana High Court

Phool Singh vs Balwant Singh And Ors on 9 April, 2024

                                     Neutral Citation No:=2024:PHHC:048004



                                      Neutral Citation No. 2024:PHHC:048004

          IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH
128
                                                          RSA-2035-1993
                                             Date of decision: 09.04.2024

PHOOL SINGH                                                      .........Appellant

                                   VERSUS


BALWANT SINGH AND OTHERS                                       ........Respondents

CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                *****
Present:-       Ms. Aashna Aggarwal, Advocate
                for the appellant.
                None for the respondents.

                                *****

VINOD S. BHARDWAJ, J. (Oral)

The appellant-plaintiff is in appeal against the judgment of

reversal in a suit instituted by him wherein appeal filed by respondent-

defendant was allowed by the Additional District Judge, Karnal in

Civil Appeal 50 of 1992 decided on 10.09.1993.

Learned counsel appearing on behalf of the appellant

contends that she has instructions that the matter has already been

amicably resolved between the parties and that she has instructions to

not pursue the present appeal any further, the same is accordingly

dismissed.

(VINOD S. BHARDWAJ) JUDGE APRIL 09, 2024 Vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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