State Of Haryana And Another vs Ankit Mangal And Others
2024 Latest Caselaw 7500 P&H

Punjab-Haryana High Court

State Of Haryana And Another vs Ankit Mangal And Others on 8 April, 2024

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                  Neutral Citation No:=2024:PHHC:047431-DB

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

122/3                                                      2024:PHHC:047431-DB

                                                           LPA-885-2024 (O & M)
                                                       Date of Decision: 08.04.2024

State of Haryana and another                                        .....Appellant(s)


                                       Versus

Ankit Mangal and others                                           ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE LAPITA BANERJI

Present: Ms. Shruti Jain Goyal, Sr. DAG, Haryana.

G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)

For orders, see judgment of even date passed in LPA-883-2024, State

of Haryana and another vs. Ram Karan and others.

                                                      (G.S. SANDHAWALIA)
                                                     ACTING CHIEF JUSTICE



08.04.2024                                              (LAPITA BANERJI)
shivani                                                      JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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