M/S Blue Jay Filling Station vs Nirmal Singh
2024 Latest Caselaw 7489 P&H

Punjab-Haryana High Court

M/S Blue Jay Filling Station vs Nirmal Singh on 8 April, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                               2024:PHHC: 047256


                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             280                                       CRM-M-46371-2023
                                                       Date of decision: 08.04.2024

             M/S BLUE JAY FILLING STATION                                  .... PETITIONER(S)

                                                             VERSUS

             NIRMAL SINGH                                                ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Manvender S. Chauhan, Advocate
                                      for the petitioner(s).

                                      None for respondent.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

The learned counsel for the petitioner(s) seeks permission to

withdraw the present petition with liberty to file an appropriate petition in

accordance with law.

The present petition is ordered to be dismissed as withdrawn

with liberty aforesaid.

(JASJIT SINGH BEDI) JUDGE 08.04.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD