Shobhit vs State Of Haryana And Another
2024 Latest Caselaw 7488 P&H

Punjab-Haryana High Court

Shobhit vs State Of Haryana And Another on 8 April, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                  2024:PHHC: 047152

                                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

             273                                           CRM-M-10906-2022(O&M)
                                                           Date of decision: 08.04.2024

                SHOBHIT                                                          .... PETITIONER(S)
                                                                  VERSUS

             STATE OF HARYANA AND ANOTHER                                        ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                  None for the petitioner(s).

                                       Mr. Kanwar Sanjiv Kumar, Asstt. A.G., Haryana.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

The case has been called out twice. None appears on behalf of

the petitioner(s). Similar was the situation on the last date of hearing. It

appears that the petitioner(s) is not interested in pursuing the present

petition.

In view of the above, the present petition is ordered to be

dismissed for non-prosecution. However, the petitioner(s) shall be at liberty

to move an application for its revival in case any cause of action still

subsists.

The copy of this order be sent to the Trial Court for necessary

action immediately.

                                                                         (JASJIT SINGH BEDI)
             08.04.2024                                                         JUDGE
             Kusum
                                      Whether speaking/reasoned         Yes/No
                                      Whether Reportable                Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD