United India Insurance Company vs Krishna
2024 Latest Caselaw 7486 P&H

Punjab-Haryana High Court

United India Insurance Company vs Krishna on 8 April, 2024

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

                                          Neutral Citation No:=2024:PHHC:047683



                                                                    2024:PHHC:047683

120
                IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                        IOIN-FAO-489-1989 in/and
                                                                      FAO-489-1989
                                                        Date of decision: 08.04.2024

U.I.I.C.
                                                                          ...Appellant
                                       VERSUS
KRISHNA
                                                                         ...Respondent

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-       None.

                        ****

JASGURPREET SINGH PURI, J. (Oral)

1. As per the order dated 10.05.2019, Mr. Vikas Mohan Gupta, learned counsel for the appellant had submitted that he is unable to find any document pertaining to the present appeal or to render any assistance in reconstruction of file at that stage. He had also submitted that the appellant is trying to locate the documents and will produce the same as and when the same will be traceable and the matter was adjourned sine die but till date, no documents or judgment pertaining to the present appeal have been provided.

2. Today, none has appeared on behalf of the appellant.

3. In view of the above and the decision of the Hon'ble Arrears Committee, the present appeal is dismissed.

4. In case, any cause of action still survives in the present case, then the appellant shall be at liberty to file an appropriate application for revival of the same.

5. The IOIN also stands disposed of.

                                                  (JASGURPREET SINGH PURI)
08.04.2024                                                JUDGE
Chetan Thakur
                Whether speaking/reasoned         :     Yes/No
                Whether reportable                :     Yes/No



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