Sukhbir Singh vs Executive Engineer And Ors
2024 Latest Caselaw 7484 P&H

Punjab-Haryana High Court

Sukhbir Singh vs Executive Engineer And Ors on 8 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:047715

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        201                                          RSA No.1130 of 1994
                                                                     Date of Decision : 08.04.2024

                        Sukhbir Singh and Another                                       ....Appellants

                                                          VERSUS

                        The Executive Engineer and Another                           .....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None for the appellants.

                                     Mr. Saurabh Girdhar, AAG Haryana for the respondents.


                        ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 1994. Notice was issued by the Registry to the appellants. As per office report, the appellants remain unserved due to incomplete address. This is the only address of the appellants available in the memo of parties as well as in the judgments of the Courts.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 08.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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