Khariati Lal Malik vs Executive Engineer
2024 Latest Caselaw 7481 P&H

Punjab-Haryana High Court

Khariati Lal Malik vs Executive Engineer on 8 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:047718

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        201-2                                            RSA No.2926 of 1994
                                                                         Date of Decision : 08.04.2024



                        Khariati Lal Malik (deceased) through LRs                         ....Appellants

                                                           VERSUS

                        The Executive Engineer and Another                              ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present:     Mr. Nagar Singh, Advocate for
                                     Mr. A.S. Virk, Advocate for the appellants.

                                     Mr. Saurabh Girdhar, AAG Haryana for the respondents.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the appellants states that the present appeal

has since been rendered infructuous.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 08.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment