Piara Lal vs Murari Lal
2024 Latest Caselaw 7480 P&H

Punjab-Haryana High Court

Piara Lal vs Murari Lal on 8 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:047706
                            218
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                        RSA-1208-1997 (O&M)
                                                                        Date of decision : 08.04.2024


                            Piara Lal (deceased) through LRs                              ... Appellant(s)

                                                               Versus

                            Murari Lal                                                  ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Mohit Giri, Advocate for
                                         Mr. Anurag Chopra, Advocate for the LRs of the appellant.


                            ALKA SARIN, J. (ORAL)

1. Learned counsel appearing for the legal representatives of the

appellant states that the legal representatives of the appellant are not

interested in pursuing the present appeal and hence he does not wish to press

the present appeal. Permitted to do so.

2. Dismissed as not pressed. Pending applications, if any, also

stand disposed off.

                            08.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.