Daljit Singh vs State Of Punjab And Others
2024 Latest Caselaw 7474 P&H

Punjab-Haryana High Court

Daljit Singh vs State Of Punjab And Others on 8 April, 2024

                                                             2024:PHHC:047095
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               146
                                                                     CWP-8013-2024
                                                                      Date of decision: 08.04.2024

               Daljit Singh                                                     ....Petitioner
                                                     Versus

               State of Punjab and Others                                       ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                      *****

Present: Mr. Sukhandeep Singh, Advocate for the petitioner.

Mr. Gagneshwar Walia, Addl. A.G., Punjab. ***** AMAN CHAUDHARY. J (ORAL)

1. After arguing for some time, learned counsel for the petitioner

prays for withdrawal of the present petition at this stage.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 08.04.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment