Anju Kumari And Ors vs State Of Haryana And Ors
2024 Latest Caselaw 7429 P&H

Punjab-Haryana High Court

Anju Kumari And Ors vs State Of Haryana And Ors on 8 April, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                              Neutral Citation No:=2024:PHHC:046994-DB



                                            Neutral Citation No. 2024:PHHC-046994-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
(119)                                              LPA-821-2024 (O&M)
                                                   Decided on : 08.04.2024

Anju Kumari & others                                             ......Appellant(s)
                                          Versus
State of Haryana & others                                        ......Respondent(s)

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS.JUSTICE LAPITA BANERJI

Present: Mr.Tejpal Singh Dhull, Advocate for the appellant (s).

Mr.Deepak Balyan, Addl.A.G., Haryana.

G.S. Sandhawalia, Acting Chief Justice (Oral)

CM-2004-LPA-2024

1. Notice in the application for condoning the delay of 36 days in filing the present appeal.

2. Mr.Balyan accepts notice on behalf of respondents No.1 & 2.

3. Accordingly, in view of the averments made in the application, same is allowed. Delay of 36 days in filing the appeal is hereby condoned.

4. CM stands disposed of.

LPA-821-2024

5. Consideration in the present appeal is to the judgment dated 16.01.2024 passed by the Learned Single Judge in CWP-909-2024 titled Usha Devi & others Vs. State of Haryana & another by following the view taken in CWP-22244-2024 titled Ravinder Rathee & others Vs. State of Haryana & another, decided on 16.10.2023.

6. The judgment in Ravinder Rathee (supra) was subject matter of consideration in LPA-114-2024 which was dismissed by us on 20.03.2024. For the reasons given in the said order, we also dismiss the present appeal.

                                                     (G.S. SANDHAWALIA)
                                                    ACTING CHIEF JUSTICE



08.04.2024                                                (LAPITA BANERJI)
Sailesh                                                       JUDGE

             Whether speaking/reasoned :                 Yes
             Whether Reportable :                                   No

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