Balkar Singh vs Labh Singh And Others
2024 Latest Caselaw 7361 P&H

Punjab-Haryana High Court

Balkar Singh vs Labh Singh And Others on 5 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:046878

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        123                                         CR No.2073 of 2024
                                                                    Date of Decision: 05.04.2024



                        Balkar Singh                                                     ....Petitioner

                                                           VERSUS

                        Labh Singh and Others                                    ....Respondents


                        CORAM: HON'BLE MRS. JUSTICE ALKA SARIN


                        Present:     Mr. Pawan Attri, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 05.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment