Manbir Singh And Others vs State Of Punjab And Others
2024 Latest Caselaw 7360 P&H

Punjab-Haryana High Court

Manbir Singh And Others vs State Of Punjab And Others on 5 April, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:046640



                                                            2024:PHHC:046640

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
245-2
                                                   CRM-M-60963-2023
                                            Date of decision: 05.04.2024

Manbir Singh and others                                         .....Petitioners
                                  Versus

State of Punjab and others                                    .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. P.S. Kanwar, Advocate
             for the petitioners.

             Mr. Iqbalpreet Singh, AAG, Punjab.

             Mr. Amit Arora, Advocate
             for respondents No.2 and 3.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

60697-2023 titled as 'Gurvinder Singh @ Bachi and others Vs. State

of Punjab and another'.

05.04.2024                            (MANJARI NEHRU KAUL)
Vinay                                        JUDGE
             Whether speaking/reasoned :    Yes/No
             Whether reportable         :   Yes/No




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