Anokh Singh And Others vs State Of Punjab And Others
2024 Latest Caselaw 7359 P&H

Punjab-Haryana High Court

Anokh Singh And Others vs State Of Punjab And Others on 5 April, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                    Neutral Citation No:=2024:PHHC:046600



                                                              2024:PHHC:046600

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
243-2
                                                     CRM-M-43120-2023
                                              Date of decision: 05.04.2024

Anokh Singh and others                                            .....Petitioners
                                    Versus

State of Punjab and another                                     .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :      Ms. Muskan, Advocate for
               Mr. Amit Arora, Advocate
               for the petitioners.

               Mr. Iqbalpreet Singh, AAG, Punjab.

               Ms. Meena, Advocate for
               Mr. P.S. Kanwar, Advocate
               for respondent No.2.

                                     ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

44276-2023 titled as 'Baldev Singh and others Vs. State of Punjab

and others'.

05.04.2024                              (MANJARI NEHRU KAUL)
Vinay                                          JUDGE
               Whether speaking/reasoned :    Yes/No
               Whether reportable         :   Yes/No




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