Sahab Singh vs State Of Haryana And Another
2024 Latest Caselaw 7357 P&H

Punjab-Haryana High Court

Sahab Singh vs State Of Haryana And Another on 5 April, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                    Neutral Citation No:=2024:PHHC:046563



                                                              2024:PHHC:046563

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
247-2

                                                      CRM-M-3105-2024
                                              Date of decision: 05.04.2024

Sahab Singh                                                        .....Petitioner
                                    Versus

State of Haryana and another                                    .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :     Mr. Rhythem Bajaj, Advocate
              for the petitioner.

              Mr. Rahul Mohan, Sr. DAG, Haryana.

              Mr. Vishal Sharda, Advocate
              for respondent No.2.

                                     ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

3154-2024 titled as 'Rattan Singh and others Vs. State of Haryana

and another'.

05.04.2024                             (MANJARI NEHRU KAUL)
Vinay                                         JUDGE
              Whether speaking/reasoned :    Yes/No
              Whether reportable         :   Yes/No




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