Gurwinder Singh Saini vs State Of Punjab And Others
2024 Latest Caselaw 7349 P&H

Punjab-Haryana High Court

Gurwinder Singh Saini vs State Of Punjab And Others on 5 April, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                 Neutral Citation No:=2024:PHHC:046605




                                                       2024:PHHC:046605

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

123                                               CRM-14020-2024 and
                                                  CRM-14018-2024 in
                                                  CRM-M-14501-2024

                                                  Date of Decision: 05.04.2024

Gurwinder Singh Saini                                        ..... Petitioner

                                         Versus

State of Punjab and others                                   ..... Respondents

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:     Mr. Sumit Kalyan, Advocate for the applicant-petitioner.

             Mr. Rajiv Verma, DAG, Punjab.

                         *****
SANDEEP MOUDGIL, J (ORAL)

CRM-14020-2024 Prayer in this application is for preponing the date of hearing in the main case from 18.04.2024 to some early date.

Learned State counsel endorsed no objection in case the application is allowed and the main case is taken up today.

In view of the assertions made in the application as well as submission of learned State counsel, the application is allowed and the main case is taken on Board today itself.

Main Case In view of the fact that petitioner has been acquitted by the trial Court, vide judgment dated 30.03.2024, learned counsel for the petitioner prays to withdraw the instant petition, as nothing survives in the petition.

Prayer is accepted.

Dismissed as withdrawn as having been rendered infructuous. The pending misc. application, if any, shall also stand disposed of.

                                                   (SANDEEP MOUDGIL)
05.04.2024                                              JUDGE
D.Bansal
             Whether speaking/reasoned :          Yes/No
             Whether reportable        :          Yes/No
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