Raj Kumar Malhotra vs Satish Malhotra Etc
2024 Latest Caselaw 7319 P&H

Punjab-Haryana High Court

Raj Kumar Malhotra vs Satish Malhotra Etc on 5 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                       2024:PHHC:046887
                            131
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                            CR-2008-1989 (O&M)
                                                                            Date of decision : 05.04.2024

                            Raj Kumar Malhotra                                                ... Petitioner(s)
                                                                  Versus
                            Satish Malhotra Etc.                                            ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       Mr. Gautam Kaile, Advocate for
                                            Mr. O.P. Sharma, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. The present is a fully burnt case and there is no record available

pertaining to present petition. The Registry has not been able to reconstruct

the file despite best efforts. Learned counsel for the petitioner states that he

does not have the copy of the paper-book nor he has been able to contact the

petitioner. In view thereof, this Court is left with no other option but to

dismiss the present petition for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            05.04.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.