Sarbjit Kaur And Ors vs State Of Punjab And Others
2024 Latest Caselaw 7306 P&H

Punjab-Haryana High Court

Sarbjit Kaur And Ors vs State Of Punjab And Others on 5 April, 2024

                                         Neutral Citation No:=2024:PHHC:046440



                                        2024:PHHC:046440
      IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

127                                              CWP-7771-2024
                                                 Date of decision: 05.04.2024

SARBJIT KAUR AND OTHERS                                      ....PETITIONERS
                                  Vs.
STATE OF PUNJAB AND OTHERS                                   ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:     Mr. J.S. Mohri, Advocate
             for the petitioners.

             Mr. Aman Dhir, DAG, Punjab.

                   ****

JAGMOHAN BANSAL, J (ORAL)

1. The petitioners through instant petition under Articles 226/227 of

the Constitution of India are seeking direction to respondents to count the

service rendered as Special Police Officer for qualifying service for the purpose

of pensionary/retiral benefits.

2. Learned counsel for the petitioners, inter alia, contends that case of

the petitioner is squarely covered by Division Bench judgment of this Court in

Harbans Lal Vs. State of Punjab in CWP No.2371 of 2010.

3. Mr. Aman Dhir, DAG, Punjab who on advance notice is present in

Court submits that in terms of judgment of Division Bench of this Court in

Harbans Lal (supra), the respondent authorities in the case of various officials

have considered their claim and passed orders. He further asserts that

appropriate authority would consider case of the petitioner in terms of judgment

of Division Bench of this Court in Harbans Lal (supra) and pass an appropriate

order within 3 months from today.

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Neutral Citation No:=2024:PHHC:046440

4. In the wake of statements of both sides, the present petition stands disposed of.

05.04.2024                                      [JAGMOHAN BANSAL]
manoj                                               JUDGE

                     Whether speaking/reasoned         Yes/No
                     Whether reportable                Yes/No




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