Jaspal Singh Brar And Anr vs Lakhwinder Singh And Ors
2024 Latest Caselaw 7245 P&H

Punjab-Haryana High Court

Jaspal Singh Brar And Anr vs Lakhwinder Singh And Ors on 4 April, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                               Neutral Citation No:=2024:PHHC:045503-DB



                                             Neutral Citation No. 2024:PHHC:045503-DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

(107/2)                                             LPA-383-2023 (O&M)
                                                    Decided on : 04.04.2024

Jaspal Singh Brar & another                                       ......Appellant(s)
                                           Versus

Lakhwinder Singh & another                                        ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA,
        ACTING CHIEF JUSTICE
        HON'BLE MS.JUSTICE LAPITA BANERJI


Present:       Mr.Karmanbir Singh Kharbanda, Advocate for the appellants.

                *****

G.S. Sandhawalia, Acting Chief Justice (Oral)

The present appeal stands dismissed in view of the detailed

judgment of even date passed in LPA-381-2023 titled Jaspal Singh Brar &

another Vs. Narinder Singh & others. All pending application(s) also stand

disposed of.

(G.S. SANDHAWALIA) ACTING CHIEF JUSTICE

(LAPITA BANERJI) 04.04.2024 JUDGE Sailesh

Whether speaking/reasoned : Yes Whether Reportable : No

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