Salinder Alais Surender Kumar And ... vs State Of Haryana And Others
2024 Latest Caselaw 7244 P&H

Punjab-Haryana High Court

Salinder Alais Surender Kumar And ... vs State Of Haryana And Others on 4 April, 2024

                                        Neutral Citation No:=2024:PHHC:045813




284 IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                  Neutral Citation No. 2024:PHHC:045813
                                  CRM-M-7441-2024
                                  Date of Decision: April 04, 2024

Salinder @ Surender Kumar and others ...Petitioners

                     Versus

State of Haryana and others                     ...Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:-      Mr. Rajesh Duhan, Advocate for the petitioners.

               Mr. Randhir Singh, Addl. A.G., Haryana.

               Mr. Pardeep Kumar Tarar, Advocate
               for respondent Nos.2 and 3.

DEEPAK GUPTA, J.(Oral)

As per report received from the Trial Court concerned, the

accused-petitioners already stood acquitted vide judgment dated 12.02.2024.

As such, this petition has become infructuous and is disposed of

accordingly.

April 04, 2024                                   (DEEPAK GUPTA)
sarita                                                JUDGE

Whether reasoned/speaking: Yes/No Whether reportable: Yes/No

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