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Mapreet Kaur vs State Of Punjab And Others
2024 Latest Caselaw 7242 P&H

Citation : 2024 Latest Caselaw 7242 P&H
Judgement Date : 4 April, 2024

Punjab-Haryana High Court

Mapreet Kaur vs State Of Punjab And Others on 4 April, 2024

                                     Neutral Citation No:=2024:PHHC:045307


                               2024:PHHC:045307
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

133                                      CWP-7585-2024 (O&M)
                                         Date of decision: 04.04.2024

Manpreet Kaur                                         ..Petitioner

                                       Versus

State of Punjab and others                            ..Respondents

CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY

Present:     Mr. MS Dhot, Advocate for the petitioner.

       ***
AMAN CHAUDHARY, J (Oral)

1. This petition has been filed for setting aside the promotion order serial No.794-96 dated 19.01.2023 (Annexure P4).

2. Faced with the judgment in Sandeep Kaur vs. State of Punjab and others, CWP-24589-2023, decided on 02.11.2023, learned counsel for the petitioner prays for withdrawal of the present petition to enable her to approach the appropriate authority.

3. Ordered accordingly.




                                                ( AMAN CHAUDHARY )
04.04.2024                                           JUDGE
ashok
             Whether speaking/reasoned :        Yes/No
             Whether reportable :               Yes/No




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