Sanjeev Kumar Alais Sanjeev And Others vs State Of Haryana And Others
2024 Latest Caselaw 7238 P&H

Punjab-Haryana High Court

Sanjeev Kumar Alais Sanjeev And Others vs State Of Haryana And Others on 4 April, 2024

Author: Karamjit Singh

Bench: Karamjit Singh

                                       Neutral Citation No:=2024:PHHC:045701




CRM-M-7447-2024                                             2024 : PHHC : 045701
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.

                                               CRM-M-7447-2024
                                               Date of Decision: 4.4.2024

Sanjeev Kumar alias Sanjeev and others

                                                                        ....Petitioners

                               VERSUS

State of Haryana and others
                                                                         ....Respondent

CORAM:- HON'BLE MR. JUSTICE KARAMJIT SINGH

Present:         Mr. Nandan Kumar, Advocate for
                 Ms. Gurmeet Kaur, Advocate,
                 for the petitioner.

                 Mr. Viney Phogat, DAG, Haryana

        Mr. Pardeep Kumar Tarar, Advocate,
        for respondents No.2 and 3.
                    *******
KARAMJIT SINGH, J. (Oral)

As per report received from the trial Court, the

accused/petitioners are acquitted by the said Court vide judgment/order

dated 4/5.3.2024.

2. In view of above, the present petition is hereby dismissed

having been rendered infructuous.

( KARAMJIT SINGH ) JUDGE April 4, 2024 Paritosh Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No

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