Baldev Raj And Others vs State Of Punjab And Ors
2024 Latest Caselaw 7233 P&H

Citation : 2024 Latest Caselaw 7233 P&H
Judgement Date : 4 April, 2024

Punjab-Haryana High Court

Baldev Raj And Others vs State Of Punjab And Ors on 4 April, 2024

                                      Neutral Citation No:=2024:PHHC:045316

                                                               2024:PHHC:045316
            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
121                                            CWP-7327-2024
                                               Date of Decision: 04.04.2024

Baldev Raj and others                                              ...Petitioners


                                      Versus


State of Punjab and others                                        ...Respondents

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:-    Mr. Vipin Mahajan, Advocate for the petitioners
             Mr. Aman Dhir, Deputy Advocate General, Punjab
             ***
JAGMOHAN BANSAL, J. (Oral)

1. The petitioners through instant petition under Articles 226/227 of

the Constitution of India are seeking direction to the respondents to grant benefit

of Military Service rendered by them during the Second National Emergency.

2. Mr. Aman Dhir, Deputy Advocate General, Punjab, at the outset,

pointed that issue involved in the present petition is squarely covered by order

dated 04.04.2024 passed by this Court in CWP No.455 of 2018, Avtar Singh v.

State of Punjab and others.

3. On being confronted, learned counsel for the petitioner expressed

his inability to controvert applicability of afore-cited judgment to the present

case.

4. The present petition stands dismissed in terms of order dated

04.04.2024 passed by this Court in Avtar Singh (supra).




                                                       (JAGMOHAN BANSAL)
                                                             JUDGE
04.04.2024
Mohit Kumar
               Whether speaking/reasoned            Yes/No
               Whether reportable                   Yes/No


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