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Ram Mehar And Others vs State Of Haryana And Others
2024 Latest Caselaw 7232 P&H

Citation : 2024 Latest Caselaw 7232 P&H
Judgement Date : 4 April, 2024

Punjab-Haryana High Court

Ram Mehar And Others vs State Of Haryana And Others on 4 April, 2024

                           IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
                        Sr. No.: 109
                                                    RA No.101-CW of 2024
                                             In Civil Writ Petition No.9537 of 2023

                                                            .   .   .

                                Ram Mehar & others           Versus      State of Haryana & others

                                                            .   .   .

                       Present:-       Mr. Surender Pal, Advocate, for the applicants-petitioners.

                                                            .   .   .


                                       There is no ground to review the judgment/order dated

                       06.02.2024.

                                       Dismissed.




                                                                              (Tribhuvan Dahiya)
                                                                                   Judge
                       April 04, 2024
                       avin




AVIN KUMAR
2024.04.04

 
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