M/S Shagun Testing Laboratories vs Controlling Authority Under Payment Of ...
2024 Latest Caselaw 7231 P&H

Punjab-Haryana High Court

M/S Shagun Testing Laboratories vs Controlling Authority Under Payment Of ... on 4 April, 2024

                                                                                        2024:PHHC:045265

                            111

                                         IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                      AT CHANDIGARH

                                                                      CWP-7536-2024
                                                                      DECIDED ON: 04.04.2024


                            M/S SHAGUN TESTING LABORATORIES
                                                                                 .....PETITIONER

                                                             VERSUS

                            CONTROLLING AUTHORITY                       UNDER         PAYMENT OF
                            GRATUITY ACT, GURUGRAM                               .....RESPONDENT

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

                            Present:     Dr. Payel Mehta, Advocate,
                                         for the petitioner.

                            SANJAY VASHISTH, J (ORAL)

On the very outset, counsel for the petitioner seeks

withdrawal of the present writ petition with liberty to file a fresh one with

correct, complete and better particulars.

Accordingly, present writ petition stands dismissed as

withdrawn, with liberty as sought and recorded here above.

                                                                          (SANJAY VASHISTH)
                            04.04.2024                                          JUDGE
                            Lavisha

                            Whether speaking/reasoned        Yes/No
                            Whether reportable               Yes/No

authenticity of this order/judgment